For vs Mr. S S Debnath
2022 Latest Caselaw 396 Tri

Citation : 2022 Latest Caselaw 396 Tri
Judgement Date : 2 April, 2022

Tripura High Court

For vs Mr. S S Debnath on 2 April, 2022

                                Page - 1 of 1




                     HIGH COURT OF TRIPURA
                               AGARTALA
                           L A App. No.125/2019
                                  With
                           L A App. No.122/2019

           For Appellant(s)  : Mr. D K Biswas, Sr. Advocate,
                               Mr. S S Debnath, Advocate,
                               Mr. G K Nama, Advocate.
           For Respondent(s) : Mr. S M Chakraborty, Sr. Advocate,

Mr. P Sahu, Advocate, Ms. P Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY _O_R_D_E_ R_

02/4/2022

Heard.

Judgment is reserved.

( INDRAJIT MAHANTY, CJ )

Sukhendu

Download the LatestLaws.com Mobile App