For vs For
2021 Latest Caselaw 969 Tri

Citation : 2021 Latest Caselaw 969 Tri
Judgement Date : 24 September, 2021

Tripura High Court

For vs For on 24 September, 2021

                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                   I.A 01 of 2021
                             In MAC App. No. 12 of 2021

For Applicant(s)         :      Ms. P. Chakraborty, Adv.

For Respondent(s)        :      None.

HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

24/09/2021

By means of filing this I.A, the appellant insurance

company wants condonation of delay for the period of 433 days in filing

MAC App. No. 12 of 2021.

Heard Ms. P. Chakraborty, counsel appearing for the

appellant.

Perused the petition, the impugned judgment and all

other documents available on record.

Issue notice returnable on 26.11.2021. Steps be taken

within five days.