For vs Mr. S. Sarkar
2021 Latest Caselaw 1162 Tri

                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                  RFA 3/2021

         For Appellant(s)          :     Mr. DR Choudhury, Sr. Advocate
                                         Mr. S. Sarkar, Advocate
         For Respondent(s)         :     None

HON'BLE MR. JUSTICE ARINDAM LODH Order 24/11/2021

Heard Mr. DR Choudhury, learned senior counsel assisted by Mr. S. Sarkar, learned counsel for the appellants. This First Appeal is filed against the judgment and order of decree dated 12.02.2021 passed by the learned Civil Judge, Senior Division, Court no.4, West Tripura, Agartala in case No. T.S. (P) 08 of 2019. Admit the instant appeal.

Call for the records.

Issue notice upon the respondents. Notice is made returnable on 07.01.2022. The appellant shall take steps for service of notice upon the respondents by within 7 (seven) days by registered post with AD.

JUDGE

Saikat