Citation : 2021 Latest Caselaw 1161 Tri
Judgement Date : 24 November, 2021
HIGH COURT OF TRIPURA
AGARTALA
Crl. Rev. P. No. 69 of 2019
For Petitioner(s) : Mr. H.K. Bhowmik, Adv.
For Respondent(s) : Mr. D. Deb, Adv.
Mr. S. Pal, Adv.
Mr. S. Debnath, Addl. P.P.
HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY Order
24/11/2021
Heard Mr. H.K Bhowmik, learned counsel appearing for the
accused petitioners.
Heard Mr. D. Deb, learned counsel appearing along with Mr.
S. Pal, advocate for the complainant respondent.
Mr. S. Debnath, learned Addl. P.P represents the State
respondent.
The judgment is reserved.
JUDGE
Rudradeep
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