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For vs Mr. R. Saha
2021 Latest Caselaw 1126 Tri

Citation : 2021 Latest Caselaw 1126 Tri
Judgement Date : 17 November, 2021

Tripura High Court
For vs Mr. R. Saha on 17 November, 2021
                                  Page 1 of 1




                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                             Crl. A. No. 35 of 2019
For Appellant(s)       :   M. B. N. Majumder, Sr. Advocate.
                           Mr. R. Saha, Advocate.
For Respondent(s)      :   Mr. S. Debnath, Addl. P.P.

Mr. A. Acharjee, Advocate.

HON'BLE MR. JUSTICE T. AMARNATH GOUD HON'BLE MR. JUSTICE ARINDAM LODH _O_ R_ D_ E_ R_ 17/11/2021 Heard Mr. B. N. Majumder, learned senior counsel assisted by Mr. R. Saha, learned counsel appearing for the appellant. Also heard Mr. S. Debnath, learned Addl. Public Prosecutor and Mr. A. Acharjee, learned counsel appearing for the respondents.

Judgment reserved.

             JUDGE                                          JUDGE




A. Ghosh
 

 
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