Present vs For The
2021 Latest Caselaw 1118 Tri

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                        HIGH COURT OF TRIPURA
                             AGARTALA

                           RSA NO.14 OF 2021

           HON'BLE MR. JUSTICE T. AMARNATH GOUD

Present:
For the Appellant(s)               : Mr. T.D. Majumder, Sr. Advocate.
                                     Mr. T. Halam, Advocate.

For the Respondent(s)              : None.

16.11.2021

Order

Heard Mr. T.D. Majumder, learned Sr. counsel assisted by

Mr. T. Halam, learned counsel appearing for the appellants.

The appeal is admitted for hearing on the following

substantial question of law:-

"Whether the judgment and decree passed by the 1st Appellate Court is perverse?"

Call for the records of the Court below.

Issue usual notice.

Petitioner is at liberty to take out the personal notice, and file proof of service.

List the matter on 14.12.2021.

JUDGE

suhanjit