For vs For
2021 Latest Caselaw 1086 Tri

Citation : 2021 Latest Caselaw 1086 Tri
Judgement Date : 11 November, 2021

Tripura High Court

For vs For on 11 November, 2021

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                     HIGH COURT OF TRIPURA
                       _A_G_A_R_T_A_L_A_
                        LA APP No.15 of 2021
For Appellant(s)      :     Mr. A. De, Advocate.
For Respondent(s)         : Mr. P.K. Dhar, Sr. G.A.,

Mr. S. Bhattacharjee, Advocate, Mr. A. Dey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY

_O_ R_ D_ E_ R_ 11/11/2021

Learned counsel for the appellant submits that similar case

from the same mouja and notification has been adjudicated by this Court

in LA App No.97 of 2019 vide judgment dated 02.06.2020.

Learned counsel for the respondents seeks a short

adjournment in order to obtain instructions in the matter.

List the matter on 2nd December, 2021.

(INDRAJIT MAHANTY), CJ

Dipesh

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