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Mr. S.Das vs Mr. S.Ghosh
2021 Latest Caselaw 406 Tri

Citation : 2021 Latest Caselaw 406 Tri
Judgement Date : 24 March, 2021

Tripura High Court
Mr. S.Das vs Mr. S.Ghosh on 24 March, 2021
                                                    Page 1 of 1




                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                            Crl. Rev.P.No.03 of 2018

                    For the Petitioner(s)          : Mr. S.Das, Adv.
                    For the Respondent(s)          : Mr. S.Ghosh, Addl. PP.


                                                 BEFORE

                              HON'BLE MR. JUSTICE S.G.CHATTOPADHYAY

                                                  ORDER

Heard Mr. S.Das, Legal Aid Counsel appearing on behalf

of the petitioner.

Heard Mr.S.Ghosh, learned Addl. PP representing the

State respondent.

Judgment is reserved.

JUDGE

Saikat Sarma, P.A

 
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