Present vs For The
2021 Latest Caselaw 688 Tri

Citation : 2021 Latest Caselaw 688 Tri
Judgement Date : 8 July, 2021

Tripura High Court

Present vs For The on 8 July, 2021

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                          WP(C) 73 OF 2021
Present:
    For the petitioner (s)     : Mr. N. Majumder, Advocate.

    For the respondent (s)     : Mr. D. Bhattacharjee, G.A.

Mr. K. De, Addl. G.A.

HON'BLE MR.JUSTICE ARINDAM LODH 08.07.2021 Order

This writ petition is taken up for final hearing. Heard Mr. N. Majumder, learned counsel appearing for the petitioner and Mr. D. Bhattacharjee, learned G.A. along with Mr. K. De, learned Addl. G.A. appearing for the State-respondents.

Judgment is reserved.

JUDGE

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