Mr. Samar Das vs Mr. K. K. Pal
2021 Latest Caselaw 40 Tri

Citation : 2021 Latest Caselaw 40 Tri
Judgement Date : 7 January, 2021

Tripura High Court

Mr. Samar Das vs Mr. K. K. Pal on 7 January, 2021

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                       HIGH COURT OF TRIPURA
                              AGARTALA
                        Crl. Rev. P No. 76 of 2019.
For Petitioner (s) :       Mr. Samar Das, Advocate.
For Respondent(s) :        Mr. K. K. Pal, Advocate.

           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                 ORDER

07/01/2021 Heard Mr. Samar Das, learned counsel appearing for the

petitioner. Also heard Mr. K. K. Paul, learned counsel appearing for the

respondent.

The judgment is reserved.

JUDGE

Dipankar

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