Citation : 2021 Latest Caselaw 10 Tri
Judgement Date : 4 January, 2021
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
IA No.01 of 2020 IN WA No.08 of 2021
For Applicant(s) : Mr. Debalay Bhattacharya, G.A.
For Respondent(s) : Mr. C.S. Sinha, Advocate.
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY
_O_ R_ D_ E_ R_ 04/01/2021 (Akil kureshi, CJ)
For the reasons stated in the application requirement of filing
certified copy of the impugned judgment of the learned Single Judge is
dispensed with.
IA disposed of accordingly.
(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ
Dipesh
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