For vs For
2021 Latest Caselaw 222 Tri

Citation : 2021 Latest Caselaw 222 Tri
Judgement Date : 23 February, 2021

Tripura High Court

For vs For on 23 February, 2021

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                         HIGH COURT OF TRIPURA
                            _A_G_A_R_T_A_L_A_
                     IA No.01 of 2021 IN WA No.77 of 2021
For Applicant(s)          :    Mr. Bidyut Majumder, Asst. S.G.
For Respondent(s)             : None.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

_O_ R_ D_ E_ R_ 23/02/2021 (Akil kureshi, CJ)

Issue 'Rule' to the respondent, returnable for 23rd March,

2021.

By way of ad interim relief, execution and implementation

of the impugned judgment of the learned Single Judge is stayed.

(S.G. CHATTOPADHYAY), J (AKIL KURESHI), CJ

Dipesh

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