For vs For
2021 Latest Caselaw 1197 Tri

                                        HIGH COURT OF TRIPURA
                                               AGARTALA
                                           MAT APP.04 of 2017
               For Appellant(s)              : Mr. D. Debbarma, Adv.
               For Respondent(s)             : Mr. K. Nath, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY

Order

02/12/2021

Release it from part-heard.

At the request of Mr. D. Debbarma, learned counsel appearing for

the appellant, list the matter on 09.12.2021.

In the meanwhile, necessary steps, if deemed necessary, for placing

the judgment and order dated 15.12.2017 delivered in GR 219 of 2011, be taken.

Mr. K. Nath, learned counsel appears for the respondent.

                            JUDGE                                                JUDGE




Sabyasachi B