For vs For
2021 Latest Caselaw 1193 Tri

Citation : 2021 Latest Caselaw 1193 Tri
Judgement Date : 1 December, 2021

Tripura High Court

For vs For on 1 December, 2021

                                 Page 1 of 1

                     HIGH COURT OF TRIPURA
                           AGARTALA
                          MAC App. No.67 of 2018.

For Appellant(s)      :    Mr. Sankar Lodh, Advocate.
For Respondent(s):         Mr. A. Gan Chaudhury, Advocate.


           THE HON'BLE MR. JUSTICE S. G. CHATTOPADHYAY

                                ORDER

01/12/2021

Heard Mr. S. Lodh, learned counsel appearing for the owner

of the offending vehicle who has filed the present appeal.

Heard Mr. A. Gan Chaudhury, learned counsel appearing for

the respondent-insurance company.

Case is heard ex parte against the original claimant-

respondent who does not turn up despite receiving the notice.

Judgment is reserved.

JUDGE

Dipankar

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