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For vs For
2021 Latest Caselaw 530 Tri

Citation : 2021 Latest Caselaw 530 Tri
Judgement Date : 20 April, 2021

Tripura High Court
For vs For on 20 April, 2021
                                 Page 1 of 1


                         HIGH COURT OF TRIPURA
                                AGARTALA
                            CRL.A. No.39 of 2017

     For Appellant(s)      :    Mr. A. Acharjee, Adv.

     For Respondent(s)     :    Mr. S. Debnath, Addl. P.P.

Mr. H. K. Bhowmik, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA

Order

20/04/2021

Arguments heard.

Judgment stands reserved.

JUDGE

Moumita

 
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