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The Project Director vs Mr. Balmoori Venugopal Rao
2025 Latest Caselaw 5554 Tel

Citation : 2025 Latest Caselaw 5554 Tel
Judgement Date : 17 September, 2025

Telangana High Court

The Project Director vs Mr. Balmoori Venugopal Rao on 17 September, 2025

Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
 THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                        AND
THE HON'BLE SRI JUSTICE VAKITI RAMAKRISHNA REDDY

                          W.A.No.1039 OF 2025

JUDGMENT:

(Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel for the appellant seeks permission of this

Court to withdraw the appeal.

2. Permission as sought for is accorded.

3. Accordingly, the Writ Appeal is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous Applications, if any, pending in this appeal

shall stand closed.

________________________________ ABHINAND KUMAR SHAVILI, J

__________________________________ VAKITI RAMAKRISHNA REDDY, J Date: 17.09.2025.

MD

 
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