Citation : 2025 Latest Caselaw 6786 Tel
Judgement Date : 26 November, 2025
THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU
APPEAL SUIT No.831 OF 1998
ORDER:
This Appeal Suit is filed against the order dated
13.04.1998 in O.S.No.753 of 1991 on the file of I Additional
Senior Civil Judge, Rangareddy District.
2. The appeal was filed in the year 1998 against the
judgment passed in O.S.No.753 of 1991. No representation
for the appellant. It seems, appellant is not showing any
interest in submitting arguments. Therefore, it is deemed
that the appellant lost interest to proceed with prosecuting
the appeal.
3. Therefore, this appeal is dismissed for non-
prosecution. No costs.
4. As a sequel, pending Miscellaneous Applications, if
any, shall stand closed.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 19.09.2022 Pssk
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