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Ravula Pandu And Another vs Pallati Yadagiri
2025 Latest Caselaw 6346 Tel

Citation : 2025 Latest Caselaw 6346 Tel
Judgement Date : 7 November, 2025

Telangana High Court

Ravula Pandu And Another vs Pallati Yadagiri on 7 November, 2025

      THE HONOURABLE SRI JUSTICE C.V.BHASKAR REDDY

                   MACMA No.173 OF 2019
JUDGMENT:

When the matter was listed on 24.10.2025, there was

no representation for the appellants and as such it was

directed to be listed today under the caption "for dismissal".

Even today also, there is no representation on behalf of the

appellants.

Therefore, the appeal is dismissed for non-prosecution.

Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.

__________________________ C.V.BHASKAR REDDY, J Date: 07.11.2025 CHS

THE HONOURABLE SRI JUSTICE C.V.BHASKAR REDDY

MACMA No.173 OF 2019

Dated: 07.11.2025

CHS

 
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