Telangana High Court
The District Collector, Hyderabad And 3 ... vs Smt.P.Bagamma, Hyderabad And 7 Others on 7 November, 2025
HIGH COURT OF JUDICATURE AT HYDERABAD
FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH
WEDNESDAY, THE FOURTEENTH DAY OF OCTOBER,
TWO THOUSAND AND FIFTEEN
:PRESENT:
THE HON'BLE SRI JUSTICE A.SHANKAR NARAYANA
C.R.P. No. 3089 of 2015
Between:
1. The District Collector, Hyderabad, Nampally, Hyderabad.
2. The Tahsildar, Saidabad Mandal, Hyderabad.
Petitioners/Defendants
AND
1. Smt. P.Bagamma, W/o. Late Sri P.Buchaiah, Occ: Household, R/o. H.No. 16-11-
86/1, Moosarambagh, Malakpet, Hyderabad.
2. Sri Pagadala Narsing Rao, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No.
16-11-86/1, Moosarambagh, Malakpet, Hyderabad.
3. Sri Pagadala Srinivas, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No. 16-
11-86/1, Moosarambagh, Malakpet, Hyderabad.
4. Sri Pagadala Raju, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No. 16-11-
86/1, Moosarambagh, Malakpet, Hyderabad.
5. Sri Pagadala Andalu, D/o. Late Sri P.Buchaiah, Occ: Household, R/o. H.No. 16-
11-86/1, Moosarambagh, Malakpet, Hyderabad, A.P.
6. Sri Pagadala Yadagiri Swamy, S/o. Late Sri P.Maisaiah, Occ: Business, R/o.
H.No. 16-11-82, Moosarambagh, Malakpet, Hyderabad, A.P.
7. Sri Pagala Yadagiri, S/o. Late Sri P.Maisaiah, Occ: Business, R/o. H.No. 16-2-
705/9/4/A, Malakpet, Hyderabad, A.P.
8. Sri Pagadala Pakeera, S/o. Late Sri P.Maisaiah, Occ: Business, R/o. H.No. 16-2-
705/20, Andhra Colony, Malakpet, Hyderabad, A.P.
Rep. by AGPA Holder Mohd. Sadiq, S/o. Mohd. Lateef, R/o. 16-06-791, New
Malakpet, Hyderabad.
Respondents/Plaintiffs
Petition under Article 227 of Constitution of India preferred to the High Court against
the order of the Court of the II Junior Civil Judge, City Civil Court, Hyderabad made in
IA.No. 76/2015 in OS.No. 79/2014 dt. 06-06-2015.
CRPMP.No. 4118 of 2015:
Petition under Section 151 of CPC praying that in the circumstances stated in the
affidavit filed herein, the High Court may be pleased to grant interim stay of all further
proceedings pursuant to the judgment and decree dated. 06-06-2015 made in IA.No.
76/2015 in OS.No.79/2014 on the file of II Junior Civil Judge, C i ty Civil Court,
Hyderabad, pending disposal of CRP.No. 3089/2015 on the file of the High Court.
The Petition coming on for hearing, upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of G.P. for Arbitration for the
Petitioner, the Court made the following
ORDER:
" Learned Government Pleader for Arbitration represents that in similar matters ie.,
CRP.Nos. 3958 and 3978 of 2015, this Court has granted stay of all further proceedings.
..2..
Hence, there shall be interim stay of all further proceedings."
ASSISTANT REGISTRAR
// TRUE COPY //
for ASSISTANT REGISTRAR
To
1.The II Junior Civil Judge, City Civil Court, Hyderabad.
2. Smt. P.Bagamma, W/o. Late Sri P.Buchaiah, Occ: Household, R/o. H.No. 16-11-
86/1, Moosarambagh, Malakpet, Hyderabad.
3. Sri Pagadala Narsing Rao, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No.
16-11-86/1, Moosarambagh, Malakpet, Hyderabad.
4. Sri Pagadala Srinivas, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No. 16-
11-86/1, Moosarambagh, Malakpet, Hyderabad.
5. Sri Pagadala Raju, S/o. Late Sri P.Buchaiah, Occ: Business, R/o. H.No. 16-11-
86/1, Moosarambagh, Malakpet, Hyderabad.
6. Sri Pagadala Andalu, D/o. Late Sri P.Buchaiah, Occ: Household, R/o. H.No. 16-
11-86/1, Moosarambagh, Malakpet, Hyderabad.
7. Sri Pagadala Yadagiri Swamy, S/o. Late Sri P.Maisaiah, Occ: Business, R/o.
H.No. 16-11-82, Moosarambagh, Malakpet, Hyderabad, A.P.
8. Sri Pagala Yadagiri, S/o. Late Sri P.Maisaiah, Occ: Business, R/o. H.No. 16-2-
705/9/4/A, Malakpet, Hyderabad, A.P.
9. Mohd. Sadiq, S/o. Mohd. Lateef, AGPA Holder of Sri Pagadala Pakeera, S/o.
Late Sri P.Maisaiah. R/o. 16-06-791, New Malakpet, Hyderabad.
(2 to 9 by RPAD)
10. Two CCs to G.P. for Arbitration, High Court, Hyd(OUT)
11. One spare copy.
SAH
HIGH COURT
ASNJ
DATED: 14-10-2015
ORDER
CRP.NO. 3089 OF 2015
INTERIM STAY
DRAFTED BY: SAH
APPROVED BY:
DRAFTED ON: 17-10-2015
HIGH COURT
ASNJ
DATED: 14-10-2015
ORDER
CRP.NO. 3089 OF 2015
INTERIM STAY
