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R Krishna , Kistaiah vs R Bala Narasaiah Died
2025 Latest Caselaw 6325 Tel

Citation : 2025 Latest Caselaw 6325 Tel
Judgement Date : 6 November, 2025

Telangana High Court

R Krishna , Kistaiah vs R Bala Narasaiah Died on 6 November, 2025

     HON'BLE SRI JUSTICE NARSING RAO NANDIKONDA
                   APPEAL SUIT No.657 of 2015

JUDGMENT:

When the matter is taken up for hearing, learned counsel

appearing for the appellant/petitioner seeks permission of this

Court to withdraw this Appeal Suit.

2. In view of the same, permission is accorded and the Writ

Petition is dismissed as withdrawn. There shall be no order as to

costs.

Pending miscellaneous petitions, if any, shall stand closed.

_________________________________ JUSTICE NARSING RAO NANDIKONDA

Date: 06.11.2025 HK

 
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