K. Ranganath vs Smt Guna Bai
2025 Latest Caselaw 6323 Tel

Telangana High Court

K. Ranganath vs Smt Guna Bai on 6 November, 2025

     THE HON'BLE JUSTICE B.R. MADHUSUDHAN RAO

                     CCCA.NO.29 of 2020

JUDGMENT:

1. None appears for the appellant.

2. Proceeding sheet dated 23.09.2025 goes to show that

appellant's counsel failed to appear before the Court. Thereafter,

the matter is listed on 31.10.2025 under the caption 'For

Dismissal'.

3. On 31.10.2025, none appears for the appellant's, the same is

listed on 06.11.2025 under the caption for 'For Dismissal'.

4. In the morning, none appears for the appellant. When the

matter is called for second time at 02.40 p.m, neither the appellant

nor his counsel is present. Appellant is not diligent to prosecute

the appeal, hence appeal is dismissed for non-prosecution.

Interim orders if any shall stand vacated. Miscellaneous

Petitions shall stand closed.

______________________________ B.R.MADHUSUDHAN RAO, J November 06, 2025 Js