Citation : 2025 Latest Caselaw 3151 Tel
Judgement Date : 17 March, 2025
THE HONOURABLE SRI JUSTICE K.SURENDER
CRIMINAL APPEAL No.751 OF 2019
JUDGMENT:
Learned counsel for the appellant seeks permission of
this Court to withdraw the present Criminal Appeal.
2. Permission is accorded.
3. Accordingly, the Criminal Appeal is dismissed as
withdrawn.
Miscellaneous Petitions pending, if any, shall stand
closed.
___________________ K.SURENDER, J
Date: 17.03.2025 PNS THE HONOURABLE SRI JUSTICE K.SURENDER
CRIMINAL APPEAL No.751 OF 2019
Date: 17.03.2025 PNS
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