The Depot Manager, A.P.S.R.T.C Now ... vs P.Ravi Prasad
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Telangana High Court

The Depot Manager, A.P.S.R.T.C Now ... vs P.Ravi Prasad on 11 March, 2025

     THE HON'BLE THE ACTING CHIEF JUSTICE SUJOY PAUL

                                   AND

           THE HON'BLE SMT. JUSTICE RENUKA YARA

                    WRIT APPEAL No.438 of 2019

JUDGMENT:

(Per the Hon'ble the Acting Chief Justice Sujoy Paul)

The dispute in this appeal has been settled in the Lok

Adalat on 14.12.2024 held by the High Court Legal Services

Committee for the State of Telangana, Hyderabad.

2. Accordingly, this appeal is disposed of in terms of the

Award rendered by the High Court Legal Services Committee for

the State of Telangana, Hyderabad.

Interlocutory applications, if any pending, shall also stand

closed.

_________________________ SUJOY PAUL, ACJ

__________________________ RENUKA YARA, J 11.03.2025 sa/vs