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The Oriental Insurance Company Ltd., vs Kundam Naga Mani And 2 Others
2025 Latest Caselaw 4303 Tel

Citation : 2025 Latest Caselaw 4303 Tel
Judgement Date : 26 June, 2025

Telangana High Court

The Oriental Insurance Company Ltd., vs Kundam Naga Mani And 2 Others on 26 June, 2025

Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
     HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

                    M.A.C.M.A. No.4268 of 2012
JUDGMENT:

Learned counsel for the appellant filed Memo dated

01.04.2025 seeking permission to withdraw the Appeal.

2. Permission to withdraw the Appeal is accorded. Memo dated

01.04.2025 is taken on record.

3. Accordingly, this M.A.C.M.A is dismissed as withdrawn. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________ NAGESH BHEEMAPAKA, J Date: 26.06.2025 smk

 
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