Citation : 2025 Latest Caselaw 4269 Tel
Judgement Date : 25 June, 2025
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
THE HON'BLE SMT. JUSTICE TIRUMALA DEVI EADA
C.C.C.A.No.26 OF 2011
JUDGMENT:
(Per the Hon'ble Sri Justice Abhinand Kumar Shavili)
Learned counsel for the appellant seeks permission of
this Court to withdraw the Appeal.
2. Permission is accorded. The Appeal is dismissed as
withdrawn. There shall be no order as to costs.
3. As a sequel, miscellaneous applications pending, if
any, shall stand closed.
_________________________________ ABHINAND KUMAR SHAVILI, J
_____________________________ TIRUMALA DEVI EADA, J
Date: 25.06.2025 Prat
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