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Dhannagari Bheem Reddy vs Arjun Goud Died Per L.Rs.
2025 Latest Caselaw 4222 Tel

Citation : 2025 Latest Caselaw 4222 Tel
Judgement Date : 24 June, 2025

Telangana High Court

THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI

       CIVIL MISCELLANEOUS APPEAL No.475 of 2014

JUDGMENT:

None appears for appellant, inspite of matter being

posted under the caption 'for dismissal'.

2. On 11.06.2025, there was no representation for

appellant. On 23.06.2025, the matter was posted under

the caption 'for dismissal'. Today again when the matter

is posted under the same caption, there is no

appearance on behalf of appellant.

3. In view of the same, the Civil Miscellaneous Appeal

is dismissed for Non-Prosecution. There shall be no

order as to costs.

Miscellaneous applications pending, if any, shall

stand closed.

____________________________ ANIL KUMAR JUKANTI, J

Date: 24.06.2025 Plp

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