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M/S Icici Lombard Gen Ins Co Ltd., ... vs K Latchaiah, Secunderabad And 3 Others
2025 Latest Caselaw 3815 Tel

Citation : 2025 Latest Caselaw 3815 Tel
Judgement Date : 11 June, 2025

Telangana High Court

M/S Icici Lombard Gen Ins Co Ltd., ... vs K Latchaiah, Secunderabad And 3 Others on 11 June, 2025

Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

                M.A.C.M.A.No.2630 of 2017
JUDGMENT:

This Appeal is preferred by the M/s.ICICI Lombard

General Insurance Company Limited challenging the order

dated 18.01.2017 passed by the Motor Accident Civil

Miscellaneous Appeal-cum-XXVII Additional Chief Judge,

City Civil Court, Secunderabad, in MVOP No.415 of 2015.

2. The matter was referred to the Lok-Adalat,

whereupon an Award dated 08.03.2025 was passed. A copy

of the Award is placed on record.

3. In that view of the matter, this Appeal is disposed of

in terms of the Award dated 08.03.2025 passed in the Lok-

Adalat. No costs. Pending miscellaneous applications, if

any, shall stand closed.

___________________________________ JUSTICE NAGESH BHEEMAPAKA Date: 11.06.2025 smk

 
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