Icici Lombard General Insurance ... vs Kasifulla Khan And Anr
2025 Latest Caselaw 1362 Tel

Telangana High Court

Icici Lombard General Insurance ... vs Kasifulla Khan And Anr on 24 January, 2025

     HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

                   M.A.C.M.A.No.1442 of 2015

JUDGMENT:

It is represented that the matter has been referred to the

Lok Adalat and after due deliberations, the Lok Adalat passed

an award on 10.06.2023 as per the terms agreed upon by the

parties. The original award dated 10.06.2023 is filed before this

Court and the same is taken on record.

2. Accordingly, this appeal is disposed of in terms of the

award dated 10.06.2023 by the Lok Adalat.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________________ LAXMI NARAYANA ALISHETTY, J

Date: 24.01.2025 Bw

LNA, J M.A.C.M.A.No.1442 of 2015

HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY

M.A.C.M.A.No.1008 of 2015

24.01.2025

Bw