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Shriram General Insurnace Company ... vs Sri A.Kumar And Another
2025 Latest Caselaw 1237 Tel

Citation : 2025 Latest Caselaw 1237 Tel
Judgement Date : 22 January, 2025

Telangana High Court

Shriram General Insurnace Company ... vs Sri A.Kumar And Another on 22 January, 2025

Author: Nagesh Bheemapaka
Bench: Nagesh Bheemapaka
      THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

       CIVIL MISCELLANEOUS APPEAL No.609 of 2013


JUDGMENT:

This appeal preferred by the appellant/Insurance

Company, was referred to the Lok-Adalat on 14.12.2024

and an Award was passed.

2. Therefore, the Civil Miscellaneous Appeal is disposed

of in terms of the Award dated 14.12.2024 passed in the

Lok-Adalat. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

_______________________________________ JUSTICE NAGESH BHEEMAPAKA

Date: 22.01.2025 ksm

 
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