A.P. Wakf Board vs The Chief Secretary
2025 Latest Caselaw 1952 Tel

Citation : 2025 Latest Caselaw 1952 Tel
Judgement Date : 10 February, 2025

Telangana High Court

A.P. Wakf Board vs The Chief Secretary on 10 February, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

      THE HON'BLE SRI JUSTICE DILIP B.BHOSALE
                        AND
     THE HON'BLE SRI JUSTICE R.SUBHASH REDDY

                    CCCA.No.117 of 2004


JUDGMENT:

(Per Hon'ble Sri Justice Dilip B.Bhosale )

Yesterday this appeal was adjourned at the request made on behalf of the Advocate on record. Today none appears for the appellants. Hence, we are constrained to dismiss this appeal for non-prosecution. Order accordingly.

Consequently, miscellaneous petitions, if any, also stand disposed of.

__________________________ JUSTICE DILIP B.BHOSALE

____________________________ JUSTICE R.SUBHASH REDDY 12.12.2014 vv

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