Dr.P.Sharmila vs Dr.N.R.K.Raju
2025 Latest Caselaw 1862 Tel

Telangana High Court

Dr.P.Sharmila vs Dr.N.R.K.Raju on 6 February, 2025

Author: Abhinand Kumar Shavili

Bench: Abhinand Kumar Shavili

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      HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
                                  AND
         HON'BLE SMT JUSTICE TIRUMALA DEVI EADA
                          A.S.No.1869 OF 2004
JUDGMENT :

(Per H on'ble Sri Justice Abhinand Kumar Shavili)

Despite the matter being listed under the caption "for

dismissal", there is no representation on behalf of the appellant.

Hence, this Court has no other option except to dismiss the

appeal for non-prosecution.

Accordingly, the Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous petitions, if any, pending shall stand closed.

___________________________________ JUSTICE ABHINAND KUMAR SHAVILI

__________________________________ JUSTICE TIRUMALA DEVI EADA Date: 06.02.2025 rkk