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Smt.Burre Sayavva And 3 Ors vs Smt.G.Gangamani And Anr
2025 Latest Caselaw 5134 Tel

Citation : 2025 Latest Caselaw 5134 Tel
Judgement Date : 28 April, 2025

Telangana High Court

Smt.Burre Sayavva And 3 Ors vs Smt.G.Gangamani And Anr on 28 April, 2025

Author: P. Sree Sudha
Bench: P.Sree Sudha
     THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

                M.A.C.M.A No. 1418 of 2010

JUDGMENT:

No representation on either side. Even though, the matter

is listed under the caption 'for dismissal' there is no

representation on both sides. It seems that the parties did not

evince any interest in pursuing the litigation. No purpose

would be served in continuing the writ petition.

2. In the result, this MACMA is dismissed. No costs.

Miscellaneous petitions pending, if any, shall stand

closed.

_____________________ P. SREE SUDHA, J

Date: 28.04.2025 CHS

THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

M.A.C.M.A No. 1418 of 2010

DATE: 28.04.2025

CHS

 
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