Citation : 2024 Latest Caselaw 3516 Tel
Judgement Date : 30 August, 2024
THE HONOURABLE SRI JUSTICE SUJOY PAUL
AND
THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
M.A.C.M.A. No.3085 of 2018
JUDGMENT:
The dispute in this Appeal has been settled in the Lok Adalat
on 08.06.2024 held by the High Court Legal Services Committee.
2. Accordingly, this appeal is disposed of in terms of the said
Award rendered by the High Court Legal Services Committee. No
order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this
M.A.C.M.A., shall stand closed.
_____________________ JUSTICE SUJOY PAUL
_______________________________________ JUSTICE NAMAVARAPU RAJESHWAR RAO
30th August, 2024 Myk/ynk
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