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A.Datha Maharshi vs The State Of Telangana
2023 Latest Caselaw 2567 Tel

Citation : 2023 Latest Caselaw 2567 Tel
Judgement Date : 20 September, 2023

Telangana High Court
A.Datha Maharshi vs The State Of Telangana on 20 September, 2023
Bench: P.Madhavi Devi
          THE HON'BLE SMT. JUSTICE P.MADHAVI DEVI

                WRIT PETITION No.26085 of 2023
ORDER:

This Writ Petition is filed seeking a direction to respondent

No.3 to consider his representation dated 08.09.2023 for inclusion

of his name in the seniority list for promotion to the post of

L.F.L.H.M. or Primary School Head Master or School Assistant as

per his seniority and merit and to pass such other order or orders.

2. Learned counsel for the petitioner submitted that on the

earlier occasion when the petitioner was offered promotion, he has

relinquished the same on medical grounds and on that ground, the

name of the petitioner has not been included in the list of eligible

candidates for promotion in 2023 and now he is seeking

consideration of his case for promotion in the light of the judgment

of the Division Bench of this Court in the case of G.Boyanna v.

High Court of A.P. and another in W.P.No.24609 of 2007 dated

30.10.2008.

3. Learned Government Pleader for Services-I appearing

for respondents No.1 to 4, is also heard.

4. Having regard to the fact that the petitioner is eligible

for consideration for promotion according to his seniority and in

view of the judgment of the Division Bench of this Court in the case

of G.Boyana v. High Court of A.P. and another, this Court

deems it fit and proper to direct the respondents to consider the

case of the petitioner and to dispose of the representation of the

petitioner dated 08.09.2023 by entering his name in the seniority

list and to consider him for promotion to the post of L.F.L.H.M. or

School Assistant in accordance with law.

5. With the above directions, the Writ Petition is disposed

of at the admission stage. There shall be no order as to costs.

Miscellaneous petitions, if any, pending in this Writ

Petition, shall stand closed.

_____________________________ JUSTICE P.MADHAVI DEVI Date: 20.09.2023 NOTE: Furnish C.C. by 21.09.2023.

B/o.

PRN

THE HON'BLE SMT. JUSTICE P. MADHAVI DEVI

WRIT PETITION No.26085 of 2023

Date: 20.09.2023 NOTE: Furnish C.C. by 21.09.2023.

B/o.

PRN

 
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