Citation : 2023 Latest Caselaw 2493 Tel
Judgement Date : 19 September, 2023
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.3303 OF 2018
JUDGMENT :
Learned counsel for the appellant seeks permission
of this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as
withdrawn.
Pending miscellaneous applications, if any, shall stand
closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 19.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.3303 OF 2018
DATED 19.09.2023
YNK
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