Gattu Venkateswarulu And 4 Ors, vs The Jt. Collector, Warangal And 2 ...
2023 Latest Caselaw 2250 Tel

Citation : 2023 Latest Caselaw 2250 Tel
Judgement Date : 11 September, 2023

Telangana High Court

Gattu Venkateswarulu And 4 Ors, vs The Jt. Collector, Warangal And 2 ... on 11 September, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

         THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

                                  AND

         THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR


                 WRIT PETITION No.17585 of 2007


ORDER: (Per the Hon'ble the Chief Justice Alok Aradhe)

      Mr. P.Mehar Srinivasa Rao, learned counsel for the

petitioners.

      Mr. A.Prabhakar Rao, learned counsel for respondent No.3.

2. For the reasons assigned by us by a separate

judgment passed today i.e., on 11.09.2023 in W.A.No.235 of

2007, this Writ Petition also stands disposed of. No order as to

costs.

As a sequel, miscellaneous applications pending, if any,

shall stand closed.

_______________________________ ALOK ARADHE, CJ

_______________________________ N.V.SHRAVAN KUMAR, J

Date: 11.09.2023 KL

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