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Impressions Outdoor Advertising ... vs Greater Hyderabad Municipal ...
2023 Latest Caselaw 1917 Tel

Citation : 2023 Latest Caselaw 1917 Tel
Judgement Date : 1 September, 2023

Telangana High Court
Impressions Outdoor Advertising ... vs Greater Hyderabad Municipal ... on 1 September, 2023
Bench: Alok Aradhe, T.Vinod Kumar
    THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE T.VINOD KUMAR

WRIT APPEAL No.605 of 2010

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Mr. Deepak Misra, learned counsel representing Ms.

Anjana Taggarse Motupalli, learned counsel for the appellant,

submits that this appeal has been rendered infructuous on

account of efflux of time.

The aforesaid submission is placed on record.

Accordingly, the writ appeal is dismissed as

infructuous.

Miscellaneous applications pending, if any, shall stand

closed. However, there shall be no order as to costs.

____________________ ALOK ARADHE, CJ

_____________________ T. VINOD KUMAR, J Date: 01.09.2023 ES

 
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