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Union Of India vs Macha Mahesh Babu
2023 Latest Caselaw 1913 Tel

Citation : 2023 Latest Caselaw 1913 Tel
Judgement Date : 1 September, 2023

Telangana High Court
Union Of India vs Macha Mahesh Babu on 1 September, 2023
Bench: M.G.Priyadarsini
     THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI

          Civil Miscellaneous Appeal No.2161 OF 2002

JUDGMENT:

Sri K.L.N.Raghavendra Reddy, learned Standing Counsel

for the Central Government, appearing for the appellant, sought

permission of this Court to withdraw the case.

2. Permission is accorded.

3. In view of the above submission, the Civil Miscellaneous

Appeal is dismissed as withdrawn.

Pending Miscellaneous applications, if any, shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI Date: 01.09.2023 AS

 
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