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Mr. O. Laxman, vs O. Tirupati,
2023 Latest Caselaw 4132 Tel

Citation : 2023 Latest Caselaw 4132 Tel
Judgement Date : 18 November, 2023

Telangana High Court

Mr. O. Laxman, vs O. Tirupati, on 18 November, 2023

Bench: K. Sarath

         THE HONOURABLE SRI JUSTICE K.SARATH

                   CCCA No.348 OF 2004

JUDGMENT:

1. Today when the matter is taken up for hearing Sri

K.V.L.Jayasimha, the learned Counsel for the appellant on

record submitted that he has given up his Vakalath long

back and therefore he has no instructions on behalf of the

appellant.

2. Recording the aforementioned submission, the appeal

is dismissed for Non-prosecution/default. No order as to

costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 18.11.2023.

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