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Reliance General Insurance ... vs Koppula Satyavani , Vani
2023 Latest Caselaw 4127 Tel

Citation : 2023 Latest Caselaw 4127 Tel
Judgement Date : 18 November, 2023

Telangana High Court
Reliance General Insurance ... vs Koppula Satyavani , Vani on 18 November, 2023
Bench: Sambasivarao Naidu
 THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

              M.A.C.M.A. No.1738 OF 2018


JUDGMENT:

During the pendency of the appeal, the matter was

referred to the Lok Adalat, and the same was settled before

the Lok Adalat, vide Award dated 09.09.2023.

2. Accordingly, this MACMA is disposed of, in terms

of the award passed by the Lok Adalat. No order as to

costs.

Consequently, miscellaneous petitions, if any,

pending, in this appeal shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 18.11.2023 ynk

 
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