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T.Subash Chandra vs Smt.K.Phani Madhavi
2023 Latest Caselaw 3608 Tel

Citation : 2023 Latest Caselaw 3608 Tel
Judgement Date : 6 November, 2023

Telangana High Court
T.Subash Chandra vs Smt.K.Phani Madhavi on 6 November, 2023
Bench: K.Lakshman, K. Sujana
          HON'BLE SRI JUSTICE K. LAKSHMAN

AND HON'BLE SMT JUSTICE K. SUJANA

FAMILY COURT APPEAL No.173 of 2019

JUDGMENT: (per Hon'ble Sri Justice K. Lakshman)

Smt K. Sri Devi, learned counsel for the appellant

filed a letter dated 03-11-2023 before the Registrar

(Judicial) seeking permission of this Court to withdraw the

present Family Court Appeal.

Permission is accorded.

Accordingly, this Family Court Appeal is dismissed as

withdrawn. There shall be no order as to costs. As a

sequel, the miscellaneous petitions, if any, pending in the

Family Court Appeal shall stand closed.

____________________ K. LAKSHMAN, J

_________________ K. SUJANA, J November 06, 2023 HFM/PN

 
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