Citation : 2023 Latest Caselaw 3607 Tel
Judgement Date : 6 November, 2023
HON'BLE SRI JUSTICE K. LAKSHMAN
AND HON'BLE SMT JUSTICE K. SUJANA
FAMILY COURT APPEAL No.171 of 2019
JUDGMENT: (per Hon'ble Sri Justice K. Lakshman)
Smt K. Sri Devi, learned counsel for the appellant
filed a letter dated 03-11-2023 before the Registrar
(Judicial) seeking permission of this Court to withdraw the
present Family Court Appeal.
Permission is accorded.
Accordingly, this Family Court Appeal is dismissed as
withdrawn. There shall be no order as to costs. As a
sequel, the miscellaneous petitions, if any, pending in the
Family Court Appeal shall stand closed.
____________________ K. LAKSHMAN, J
_________________ K. SUJANA, J November 06, 2023 HFM/PN
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