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The Regional Manager, Apsrtc vs Pathavath Sridhar And Another
2023 Latest Caselaw 3593 Tel

Citation : 2023 Latest Caselaw 3593 Tel
Judgement Date : 6 November, 2023

Telangana High Court

The Regional Manager, Apsrtc vs Pathavath Sridhar And Another on 6 November, 2023

Bench: Sambasivarao Naidu

 THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

              M.A.C.M.A. No.1645 OF 2017


JUDGMENT:

During the pendency of the appeal, the matter was

referred to the Lok Adalat, and the same was settled before

the Lok Adalat, vide Award dated 09.09.2023.

2. Accordingly, this MACMA is disposed of, in terms

of the award passed by the Lok Adalat. No order as to

costs.

Consequently, miscellaneous petitions, if any,

pending, in this appeal shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 06.11.2023 ynk

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