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B. Narsimha, vs M/S. Shiv Keshav Transport, Rep., ...
2022 Latest Caselaw 1687 Tel

Citation : 2022 Latest Caselaw 1687 Tel
Judgement Date : 31 March, 2022

Telangana High Court
B. Narsimha, vs M/S. Shiv Keshav Transport, Rep., ... on 31 March, 2022
Bench: M.Laxman
              THE HON'BLE SRI JUSTICE K.C.BHANU

        CIVIL MISCELLANEOUS APPEAL No.2731 OF 2001


JUDGMENT:

Though the Civil Miscellaneous Appeal pertains to the year 2001, learned counsel for the appellant is seeking further time.

Therefore, the Civil Miscellaneous Appeal is dismissed. There

shall be no order as to costs. Miscellaneous petitions pending, if any, in this Civil Miscellaneous Appeal shall stand closed.

______________________ JUSTICE K.C.BHANU

Date: 25.02.2013 AMD

THE HON'BLE SRI JUSTICE K.C.BHANU CIVIL MISCELLANEOUS APPEAL No.2731 OF 2001

DATE:25.02.2013

AMD

 
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