Yata Prasad, Nizamabad Dist Anr vs Mandali Vidyasar Goud, Nizamabad ...
2022 Latest Caselaw 1522 Tel

Citation : 2022 Latest Caselaw 1522 Tel
Judgement Date : 25 March, 2022

Telangana High Court

Yata Prasad, Nizamabad Dist Anr vs Mandali Vidyasar Goud, Nizamabad ... on 25 March, 2022

Bench: G Sri Devi

                HONOURABLE JUSTICE G.SRI DEVI

          M.A.C.M.A.Nos. 1169 of 2015 & 1541 of 2015

COMMON JUDGMENT:-

      Pursuant to the request made by the Counsel appearing for

both the parties, the matters were referred to Lok Adalat.      On

11.12.2021

the matters were settled before the Lok Adalat and an

award was passed by the Lok Adalath.

In view of the above, both the M.A.C.M.As. are disposed of in

terms of the award, dated 11.12.2021, passed by the Lok Adalat.

There shall be no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________ JUSTICE G.SRI DEVI 25.03.2022 tsr

Download the LatestLaws.com Mobile App