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Smt. Gaini Gangamani 3 Others vs Sri Mandali Vidyasagar Goud ...
2022 Latest Caselaw 1515 Tel

Citation : 2022 Latest Caselaw 1515 Tel
Judgement Date : 25 March, 2022

Telangana High Court
Smt. Gaini Gangamani 3 Others vs Sri Mandali Vidyasagar Goud ... on 25 March, 2022
Bench: G Sri Devi
                HONOURABLE JUSTICE G.SRI DEVI

          M.A.C.M.A.Nos. 1594 of 2015 & 1626 of 2015

COMMON JUDGMENT:-

      Pursuant to the request made by the Counsel appearing for

both the parties, the matters were referred to Lok Adalat.      On

11.12.2021

the matters were settled before the Lok Adalat and an

award was passed by the Lok Adalath.

In view of the above, both the M.A.C.M.As. are disposed of in

terms of the award, dated 11.12.2021, passed by the Lok Adalat.

There shall be no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________ JUSTICE G.SRI DEVI 25.03.2022 tsr

 
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