M.D., Ap State Warehousing Corp, ... vs K. Narendra Reddy, Hyd 4 Ot
2022 Latest Caselaw 1461 Tel

Citation : 2022 Latest Caselaw 1461 Tel
Judgement Date : 24 March, 2022

Telangana High Court

M.D., Ap State Warehousing Corp, ... vs K. Narendra Reddy, Hyd 4 Ot on 24 March, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                    AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



               WRIT APPEAL No.1855 of 2013

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the appellants submits that the

writ appeal has become infructuous.

     The writ appeal is accordingly disposed of as

infructuous.

     The miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.




                                   ______________________________________
                                     SATISH CHANDRA SHARMA, CJ




                                   ______________________________________
                                      ABHINAND KUMAR SHAVILI, J


24.03.2022

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