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Ch Varadaiah vs Lagisetti Chandraiah
2022 Latest Caselaw 1399 Tel

Citation : 2022 Latest Caselaw 1399 Tel
Judgement Date : 22 March, 2022

Telangana High Court
Ch Varadaiah vs Lagisetti Chandraiah on 22 March, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



                   I.A.Nos.1 and 3 of 2018
                                in/and
              WRIT APPEAL No.143 of 2018

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the appellants prays for

withdrawal of the present interlocutory applications as

well as the writ appeal.

     The interlocutory applications and the writ appeal

are accordingly dismissed as withdrawn.




                                 ______________________________________
                                   SATISH CHANDRA SHARMA, CJ




                                 ______________________________________
                                    ABHINAND KUMAR SHAVILI, J


22.03.2022

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