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Mamidi Narsing Rao, Masab Tank, ... vs Syed Mukthar Ahmed, Hyderabad, 5 ...
2022 Latest Caselaw 1115 Tel

Citation : 2022 Latest Caselaw 1115 Tel
Judgement Date : 9 March, 2022

Telangana High Court
Mamidi Narsing Rao, Masab Tank, ... vs Syed Mukthar Ahmed, Hyderabad, 5 ... on 9 March, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
    IN THE HIGH COURT OF JUDICATURE AT HYDERABAD
            FOR THE STATE OF TELANGANA AND
             THE STATE OF ANDHRA PRADESH
             (Special Original Jurisdiction)
                           PRESENT
     THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI
                          SENGUPTA
                              AND
         THE HON'BLE SRI JUSTICE SANJAY KUMAR


               WRIT APPEAL NO.1057 OF 2010


                      DATED: 05-06-2014


Between:

Mamidi Narsing Rao                        ... Appellant

                               And




Syd Mukthar Ahmed and others
                                             ... Respondents

THE HON'BLE THE CHIEF JUSTICE SRI KALYAN JYOTI SENGUPTA AND THE HON'BLE SRI JUSTICE SANJAY KUMAR

WRIT APPEAL NO.1057 OF 2010

JUDGMENT: (per Hon'ble Sri Justice Sanjay Kumar)

None appears for the appellant. The writ appeal is accordingly dismissed for default. Pending miscellaneous petitions, if any, shall stand closed. No order as to costs.

______________________ K.J. SENGUPTA, CJ

_____________________ SANJAY KUMAR, J 05-06-2014 Svv

 
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