Shriram General Insurance ... vs Poodhari Ganganna
2022 Latest Caselaw 1083 Tel

        HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                          AND
             HON'BLE SRI JUSTICE M.LAXMAN

                       MACMA No.415 of 2020

JUDGMENT: :(per Hon'ble Sri Justice A.Rajasheker Reddy)

      Heard. Perused the record.

      On 11.12.2021, the matter was settled before the Lok

Adalat and an Award was passed by the Lok Adalat. In view

of the same, the appeal is disposed of, in terms of the Award

dated 11.12.2021, passed by the Lok Adalat. The Registry

is directed to annex a copy of the Award dated 11.12.2021

to this judgment. No costs.

      Miscellaneous Petitions, if any, pending in this appeal

shall stand closed.


                                       _____________________________
                                        A.RAJASHEKER REDDY, J




                                                          ________________
                                                            M.LAXMAN, J

08.03.2022

tk/PGP HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN

MACMA.No.415 of 2020

Date: 08.03.2022

tk